Baliram Yadav And Ors vs State Of Chhattisgarh
2022 Latest Caselaw 655 Chatt

             HIGH COURT OF CHHATTISGARH, BILASPUR
                                  Order Sheet
                             Cr.A No.1129 of 2012
         Prem Lal Yadav & Another Versus State of Chhattisgarh
                               along with
 Cr.A. No.5/2013; Cr.A. No.38/2013; Cr.A. No.39/2013; Cr.A. No.71/2013


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07/02/2022         Smt. Fouzia Mirza, Senior Advocate with Shri Anil Singh Rajput,
             Shri Vivek Sharma, Shri Navin Shukla, Shri Rahim Ubwani, Shri Sakib
             Ahmed & Shri Shobhit Mishra, Counsel for the respective appellant/s.

                   Shri Sudeep Kumar Verma, G.A. for the State/respondent.

Heard the arguments of the parties.

The matters are reserved for judgment.

                           Sd/-                                      Sd/-

                    (R.C.S. Samant)                         (Arvind Singh Chandel)
                        Judge                                       Judge




  Prakash