Rajesh Goswami vs State Of Chhattisgarh
2022 Latest Caselaw 596 Chatt

                      HIGH COURT OF CHHATTISGARH, BILASPUR

                                         Order Sheet

                                    CRA No. 552 of 2017

                       Rajesh Goswami Versus State Of Chhattisgarh




02/02/2022

Mr. Abhishek Pandey, counsel for the appellant/s.

Ms. Shivali Dubey, P.L. for the State.

In view of the judgment of this Court in the case of Akash Chandrakar & Anr. Vs. State of Chhattisgarh, in CRA No.101 of 2021, passed on 19.01.2022, notice is required to be issued to the complainant/victim.

Hence, issue notice to the complainant/victim of the case.

P.F. be paid as per rules.

List this case on 08.03.2022.

                          Sd/-                                            Sd/-
                    (R.C.S. Samant)                              (Arvind Singh Chandel)
                        Judge                                           Judge




  Ravi