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Swarath vs Shobha Kashyap And Ors
2022 Latest Caselaw 5413 Chatt

Citation : 2022 Latest Caselaw 5413 Chatt
Judgement Date : 25 August, 2022

Chattisgarh High Court
Swarath vs Shobha Kashyap And Ors on 25 August, 2022
                       HIGH COURT OF CHHATTISGARH, BILASPUR
                                          Order Sheet
                                    CRA No. 1118 of 2013
                      Shobha Ram Kashyap Versus State of Chhattisgarh
                                              WITH
                                       CRA-1217-2013
    Division Bench:

    Hon'ble Shri Justice Sanjay K. Agrawal &
    Hon'ble Shri Justice Sachin Singh Rajput




25/08/2022       Mr. Anil S. Pandey, Advocate for the appellant in CRA-1118-2013 and for
             respondents No.01 to 08 in CRA-1217-2013.

Mr. Rajesh Jain and Ms. Kiran Jain, Advocates for the appellant in CRA-1217- 2013.

Ms. Ruchi Nagar, Deputy Government Advocate for the respondent-State.

Arguments heard.

Reserved for judgment.

                               Sd/-                                   Sd/-
                        (Sanjay K. Agrawal)                  (Sachin Singh Rajput)
                              Judge                                Judge




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