Dhansai @ Giri vs State Of Chhattisgarh
2022 Latest Caselaw 5221 Chatt

Citation : 2022 Latest Caselaw 5221 Chatt
Judgement Date : 17 August, 2022

Chattisgarh High Court

Dhansai @ Giri vs State Of Chhattisgarh on 17 August, 2022

                      HIGH COURT OF CHHATTISGARH, BILASPUR

                                          Order Sheet

                               Criminal Appeal No.920 of 2015

                      Mahendra Rajwade Versus State of Chhattisgarh

                                       Cr.A.No.340/2015

       DB
       Hon'ble Shri Sanjay K. Agrawal and
       Hon'ble Shri Sachin Singh Rajput, JJ.

Final

17/08/2022 Mr. Jeet Patel, counsel for the appellant in Cr.A.No.920/2015.

Mr. D.N. Prajapati, counsel for the appellant in Cr.A.No.340/2015.

Mr. Sudeep Verma, Deputy Govt. Advocate for the State/respondent.

Arguments heard.

Reserved for judgment.

                           Sd/-                                             Sd/-
                    (Sanjay K. Agrawal)                             (Sachin Singh Rajput)
                          Judge                                            Judge




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