M/S Rana G Power Co vs South Eastern Coalfiedls Limited
2022 Latest Caselaw 5219 Chatt

Citation : 2022 Latest Caselaw 5219 Chatt
Judgement Date : 17 August, 2022

Chattisgarh High Court

M/S Rana G Power Co vs South Eastern Coalfiedls Limited on 17 August, 2022

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                  HIGH COURT OF CHHATTISGARH, BILASPUR

                                     Order Sheet
                               WPC No. 2968 of 2022

           M/s Rana G Power Co. Versus South Eastern Coalfields Limited



17/08/2022        It is submitted by Mr. Aman Saxena, learned counsel for the

              petitioner and Mr. Vaibhav Shukla, learned counsel, appearing for

              the respondents that a similar matter was heard earlier and

judgment of the same is to be delivered today by a separate Bench.

In that view of the matter, it is considered appropriate to defer

consideration of this matter today.

List on 23.08.2022 as a fresh case.

                            Sd/-                               Sd/-
                 (Arup Kumar Goswami)                   (Deepak Kumar Tiwari)
                       Chief Justice                          Judge




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