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State Of Chhattisgarh vs Rajnesh Singh
2022 Latest Caselaw 5151 Chatt

Citation : 2022 Latest Caselaw 5151 Chatt
Judgement Date : 12 August, 2022

Chattisgarh High Court
State Of Chhattisgarh vs Rajnesh Singh on 12 August, 2022
                                         1


                  HIGH COURT OF CHHATTISGARH, BILASPUR
                                    Order Sheet

                              WP(S) No. 6750 of 2021

           State of Chhattisgarh & Others Versus Rajnesh Singh & Another



12/08/2022           Heard Mr. Jitendra Pali, learned Deputy Advocate General,

                appearing for the petitioners. Also heard Mr. A.K.Behra, learned

                senior counsel, assisted by Mr. Praveen Das and Mr. Abhishek

                Gupta, learned counsel, appearing for respondent No. 1 as well

as Mr. Tushar Dhar Diwan, learned Central Government counsel,

appearing for the respondent No. 2.

Arguments concluded.

Reserved for judgment.

                          Sd/-                                    Sd/-
                 (Arup Kumar Goswami)                   (Parth Prateem Sahu)
                     Chief Justice                              Judge




    Amit
 

 
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