Cholamandalam Investment And ... vs Ghanshyam (Wrongly Mentioned As ...
2022 Latest Caselaw 2673 Chatt

Citation : 2022 Latest Caselaw 2673 Chatt
Judgement Date : 25 April, 2022

Chattisgarh High Court

Cholamandalam Investment And ... vs Ghanshyam (Wrongly Mentioned As ... on 25 April, 2022

                       HIGH COURT OF CHHATTISGARH, BILASPUR

                                          Order Sheet

                                     CRMP No. 597 of 2022

Cholamandalam Investment and Finance Co. Ltd. Versus Ghanshyam (wrongly Mentioned As
                         Dhanshyam In The Judgment) Bharti




25/04/2022

Mr. Kanhaiya Kumar, Advocate, appears on behalf of Mr. Dharmesh

Shrivastava, counsel for the petitioner/s.

At the request of learned counsel appearing for the petitioner, list this

case after two weeks.

Sd/-

(Arvind Singh Chandel) Judge

Ravi

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