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Aabhash Mudaliyar And Anr vs State Of C.G
2022 Latest Caselaw 2475 Chatt

Citation : 2022 Latest Caselaw 2475 Chatt
Judgement Date : 13 April, 2022

Chattisgarh High Court
Aabhash Mudaliyar And Anr vs State Of C.G on 13 April, 2022
                HIGH COURT OF CHHATTISGARH, BILASPUR
                                    Order Sheet
                                CRA No. 713 of 2001
                        Laxmi Bai Versus State of Chhattisgarh
                                     (along with)
                                  CRA No. 771/2001



13/04/2022         Ms. Shailja Shukla, counsel for the appellant in CRA No. 713
             of 2001.

                   Mr. Shrawan Kumar Chandel, counsel for the appellant in CRA
             No. 771 of 2001.

                   Ms. Madhunisha Singh, Deputy Advocate General for the
             State/respondent.

Arguments heard.

Reserved for judgment.

Sd/-

(Arvind Singh Chandel) Judge

Vasant

 
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