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Khustar [email protected] Anwar vs State Of Chhattisgarh
2021 Latest Caselaw 2532 Chatt

Citation : 2021 Latest Caselaw 2532 Chatt
Judgement Date : 23 September, 2021

Chattisgarh High Court
Khustar [email protected] Anwar vs State Of Chhattisgarh on 23 September, 2021
                         HIGH COURT OF CHHATTISGARH, BILASPUR
                                             Order Sheet
                                         CRR No.627 of 2021
                     Khustar Parvez @ Anwar & Anr. Versus State of Chhattisgarh



23.09.2021

Mr. Vivek Sharma, Advocate for the applicants.

Mr. Dinesh Tiwari, Dy.G.A. for the State/non-applicant. Certified copy of impugned judgment has not been filed with the revision petition by the learned counsel for the applicants. Learned counsel for the applicants prays for a week's time to file certified copy of impugned judgment. Time is granted, as prayed for. Call for the record of the Court below. List this case in the week after next.

Sd/-

(N.K. Chandravanshi) Judge

L/-

 
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