Amit Jain vs Late Nemi Chand Jain Deceased ...
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     HIGH COURT OF CHHATTISGARH, BILASPUR
                           Order Sheet
                      FA No. 1 of 2019
Amit Jain Versus Late Nemi Chand Jain Deceased Through LRs.



20/09/2021 On the previous date of hearing Shri Rajeev
          Shrivastava, learned Senior counsel appearing along
          with Shri Sourabh Sahu & Ms Sonam Shukla,
          Advocates, had concluded his arguments on behalf of
          the appellant.

          Dr. N.K. Shukla, learned Senior counsel appearing
          along with Shri Manoj Paranjape, Shri Arjit Tiwari,
          Shri Anurag Singh & Ms Deepa Jha, Advocates for the
          respondent No.3 concluded his arguments.

Shri Raghvendra Verma, Govt. Adv. for the State.

Shri Malay Shrivastava, learned counsel for the appellant made submissions to rejoin the issues raised by Dr. N.K. Shukla, learned senior counsel appearing for the respondent No.3.

Closed for judgment.

                      Sd/-                            Sd/-
          (Prashant Kumar Mishra)               (Rajani Dubey)
            Acting Chief Justice                     Judge
  Gowri