Hitendra Chalaki vs State Of Chhattisgarh
2021 Latest Caselaw 2382 Chatt

Citation : 2021 Latest Caselaw 2382 Chatt
Judgement Date : 16 September, 2021

Chattisgarh High Court

Hitendra Chalaki vs State Of Chhattisgarh on 16 September, 2021

                        HIGH COURT OF CHHATTISGARH, BILASPUR
                                            Order Sheet
                                        CRR No.551 of 2021
                          Hitendra Chalaki Versus State of Chhattisgarh



16.09.2021

Mr. Paras Mani Shriwas, Advocate for the applicant.

Mr. Afroj Khan, P.L. for the State/non-applicant. Learned counsel for the applicant seeks one week's time to file certified copy of impugned judgment. As prayed by him, list this case on 23.09.2021.

Sd/-

(N.K. Chandravanshi) Judge

L/-

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