Citation : 2021 Latest Caselaw 2381 Chatt
Judgement Date : 16 September, 2021
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
CRA No. 1027 of 2004
Chaitu Ram Verma Versus State Of Chhattisgarh
16/09/2021 Mr. Keshav Dewangan, counsel for the appellant.
Ms. Subha Shrivastava, P.L. for the State.
Arguments heard.
Reserved for judgment.
Sd/-
(Rajani Dubey) Judge
pkd
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