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Bharat Chauhan vs State Of Chhattisgarh
2021 Latest Caselaw 2182 Chatt

Citation : 2021 Latest Caselaw 2182 Chatt
Judgement Date : 6 September, 2021

Chattisgarh High Court
Bharat Chauhan vs State Of Chhattisgarh on 6 September, 2021
              HIGH COURT OF CHHATTISGARH, BILASPUR
                                Order Sheet
                            CRA No. 580 of 2017
                Bharat Chauhan Versus State of Chhattisgarh




06/09/2021   Mr. Krishna Kumar Dewangan, Counsel for the Appellant.

             Mr. Akhtar Hussain, PL for the State/Respondent.

Arguments heard.

The matter is reserved for judgment.

Sd/-

(Arvind Singh Chandel) Judge

Shubham

 
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