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Neeraj Kumar Uke vs State Of Chhattisgarh
2021 Latest Caselaw 3261 Chatt

Citation : 2021 Latest Caselaw 3261 Chatt
Judgement Date : 22 November, 2021

Chattisgarh High Court
Neeraj Kumar Uke vs State Of Chhattisgarh on 22 November, 2021
                                         1



               HIGH COURT OF CHHATTISGARH, BILASPUR
                             Order Sheet
                            Writ Appeal No. 334 of 2021
               Neeraj Kumar Uke Versus State of Chhattisgarh & Others




22/11/2021       Heard Mr. Pramod Ramteke, learned counsel for the appellant and

             Mr. H.S. Ahluwalia, learned Deputy Advocate General appearing for the

             respondents.

Arguments heard.

Judgment reserved.

                         Sd/-                                    Sd/-
                 (Arup Kumar Goswami)                      (Goutam Bhaduri)
                     Chief Justice                              Judge




 Brijmohan
 

 
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