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Smt. Vijaya Kurrey vs Vinod Kurrey
2021 Latest Caselaw 3260 Chatt

Citation : 2021 Latest Caselaw 3260 Chatt
Judgement Date : 22 November, 2021

Chattisgarh High Court
Smt. Vijaya Kurrey vs Vinod Kurrey on 22 November, 2021
                 HIGH COURT OF CHHATTISGARH AT BILASPUR
                                         Order Sheet
                                   F.A.(MAT) No. 62 of 2021
                              Smt. Vijaya Kurrey Vs. Vinod Kurrey




22/11/2021

Mr. Vivek Ranjan Tiwari, Senior Advocate, assisted by Mr. Ashish Gupta, for Appellant.

Learned Senior Counsel for Appellant after arguing for some time prays for withdrawal of the present Appeal with liberty to file two separate Appeals challenging the impugned Judgment.

Prayer is allowed.

Appeal accordingly stands dismissed as withdrawn with aforesaid liberty. As prayed for by learned Senior Counsel for Appellant, subject to furnishing the photocopy of the impugned Judgment, the original copy of the same shall be returned back to him.

                          Sd/-                                                 Sd/-
                    (P. Sam Koshy)                                     (Parth Prateem Sahu)
                        JUDGE                                                 JUDGE




  sharad
 

 
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