Citation : 2021 Latest Caselaw 3205 Chatt
Judgement Date : 17 November, 2021
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
Criminal Appeal No.473 of 2014
Arvind Chouhan and others Versus State of Chhattisgarh
DB
Hon'ble Shri Justice Sanjay K. Agrawal and
Hon'ble Shri Justice Arvind Singh Chandel
Final
17/11/2021 Mrs. Savita Tiwari, counsel for the appellants.
Mr. Ravish Verma, Govt. Advocate for the State/respondent.
Mr. A.K. Samantray and Mrs. Aditi Singhvi, Advocates appear as amicus curiae.
Heard.
When the matter is taken-up for final hearing, learned counsel for the appellants submits that appellant No.2 Darasram died on 28-2-2021 and death certificate has been brought on record.
In that view of the matter, the appeal against appellant No.2 Darasram stands abated.
The criminal appeal so far as it relates to appellants No.1 & 3 is heard. Judgment passed separately. Signed and dated.
Sd/- Sd/-
(Sanjay K. Agrawal) (Arvind Singh Chandel)
Judge Judge
Soma
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