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Vijay Kumar Soni vs Smt. Shanti Soni
2021 Latest Caselaw 3129 Chatt

Citation : 2021 Latest Caselaw 3129 Chatt
Judgement Date : 12 November, 2021

Chattisgarh High Court
Vijay Kumar Soni vs Smt. Shanti Soni on 12 November, 2021
               HIGH COURT OF CHHATTISGARH, BILASPUR

                                     Order Sheet
                                   FA No. 11 of 2021
                      Vijay Kumar Soni Versus Smt. Shanti Soni

12.11.2021          Mr. Ratenesh Kumar Agrawal, counsel for the Appellant.

                    Mr. Ashok Soni, counsel for the respondent no.1,2,7 to 10 & 13.

Mr. Hemant Gupta, appearing for the respondents no.22 to 24

submits that there is another first Appeal arising out of the same

judgment which is pending consideration before this Court and therefore

two appeals can be tagged for analogous hearing.

As prayed for by the counsel for the respondents, let this appeal

be listed for hearing along with FA/25/2021.

List this case after four weeks.

                          Sd/-                                  Sd/-
                    (P. Sam Koshy)                          (Rajani Dubey)
                       JUDGE                                    JUDGE




   Rohit
 

 
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