Union Of India vs Hari Om Sharma
2021 Latest Caselaw 3070 Chatt

Citation : 2021 Latest Caselaw 3070 Chatt
Judgement Date : 9 November, 2021

Chattisgarh High Court

Union Of India vs Hari Om Sharma on 9 November, 2021

                 HIGH COURT OF CHHATTISGARH, BILASPUR
                                    Order Sheet

                                  WA No. 12 of 2020

                     Union of India & Others Versus Hari Om Sharma




09/11/2021       Heard Mr. Raj Kumar Gupta, learned counsel for the appellants.

             Also heard Mr. Ajay Shrivastava, learned counsel for the respondent.

Hearing is completed.

Judgment reserved.

                            Sd/-                                    Sd/-
                  (Arup Kumar Goswami)                      (Goutam Bhaduri)
                        Chief Justice                             Judge




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