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Santosh Kunjam vs State Of Chhattisgarh
2021 Latest Caselaw 722 Chatt

Citation : 2021 Latest Caselaw 722 Chatt
Judgement Date : 29 June, 2021

Chattisgarh High Court
Santosh Kunjam vs State Of Chhattisgarh on 29 June, 2021
                        HIGH COURT OF CHHATTISGARH, BILASPUR
                                          Order Sheet
                                      CRA No.168 of 2017
                       Budharu Ram Meravi Versus State of Chhattisgarh

                                           (Along with)

                                        CRA No. 396/2019




29/06/2021         Ms. Itu Rani Mukharjee and Mr. Dhirendra Prasad Mishra,
             Counsel for respective Appellants.

                   Mr. Ravi Maheshwari, PL for the State/Respondent.

In view of judgment dated 17.05.2021 passed in MCRC 708/2021 passed by this Court, Registry is directed to issue notice to the victim/informant of the matters through registered mode.

List the matters on 02.08.2021.

Sd/-

(Arvind Singh Chandel) Judge

Shubham

 
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