Chattisgarh High Court
Smt. Kanta Patel vs State Of Chhattisgarh on 24 June, 2021
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NAFR
HIGH COURT OF CHHATTISGARH AT BILASPUR
WPS No. 2886 of 2021
1. Smt. Kanta Patel, W/o Shri Vinod Kumar Patel, Aged About 36 Years
Working As Lecturer (L.B.) And Posted At Government Higher
Secondary School Gorra, Block Raigarh, District Raigarh Chhattisgarh.
2. Smt. Vimla Sidar, W/o Shri Siriyam Sidar, Aged About 36 Years
Working As Teacher (L.B.) And Posted At Government Middle School
Paraghati, Block Dharamjaigarh, District Raigarh Chhattisgarh.
3. Madhusudan Singh Kanwar, S/o Shri Teras Singh Kanwar, Aged About
37 Years Working As Teacher (L.B.) And Posted At Government Middle
School Boro, Block Dharamjaigarh, District Raigarh Chhattisgarh.
4. Tugan Lal Kanwar, S/o Shri Ramlal Kanwar, Aged About 40 Years
Working As Lecturer (L.B.) And Posted At Government Higher
Secondary School Kapu, Block Dharamjaigarh, District Raigarh
Chhattisgarh.
5. Smt. Santoshi Rathiya, W/o Shri Lalit Kumar Rathiya, Aged About 32
Years Working As Teacher (L.B.) And Posted At Government Middle
School Ganpatpur, Block Dharamjaigarh, District Raigarh
Chhattisgarh.
6. Dilip Singh Kanwar, S/o Shri Bhaiyaram Kanwar, Aged About 37 Years
Working As Teacher (L.B.) And Posted At Government Middle School
Pathalgaon Khurd, Block Dharamjaigarh, District Raigarh
Chhattisgarh.
7. Narendra Kumar Behra, S/o Kishore Kumar Behra, Aged About 44
Years Working As Assistant Teacher (L.B.) And Posted At Government
Primary School Kotiya, Block Dharamjaigarh, District Raigarh
Chhattisgarh.
8. Smt. Ramkali Paigwar, W/o Shri Sanjay Paigwar, Aged About 38 Years
Working As Teacher (L.B.) And Posted At Government Middle School
Saila, Block Pali, District Korba Chhattisgarh
---- Petitioners
Versus
1. State Of Chhattisgarh Through Secretary, Department Of Panchayat
And Rural Development, Mahanadi Bhawan, Mantralaya New Raipur,
District Raipur Chhattisgarh.
2. Director, Panchayat Department, Raipur, District Raipur Chhattisgarh.
3. Chief Executive Officer, Zila Panchayat Raigarh, District Raigarh
Chhattisgarh.
4. Chief Executive Officer, Zila Panchayat Korba, District Korba
Chhattisgarh.
5. Block Education Officer, Block Pusour, District Raigarh Chhattisgarh.
6. Block Education Officer, Block Dharamjaigarh, District Raigarh
Chhattisgarh.
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7. Chief Executive Officer, Janpad Panchayat Dharamjaigarh, District
Raigarh Chhattisgarh.
---- Respondents
For Petitioners : Mr. Ajay Shrivastava, Advocate
For State : Mr. Kunal Das, Panel Lawyer
Hon'ble Shri Justice P. Sam Koshy
Order on Board
24/06/2021
1. The limited grievance which the petitioners have raised in this writ
petition by virtue of order passed by this Court in the case of Mukesh
Kumar Patel Vs. State of Chhattisgarh, WPS No. 2530/2017 decided
on 26.11.2017 have been granted benefit of revised pay scale on
completion of 8 years of service.
2. Learned counsel for the petitioners submits that the grievance which
now remains is that the benefit is being provided to the petitioner
prospectively and though the respondents have made a calculation
which the petitioners are entitled from the date of their completion of 8
years of service but no effective orders have been passed nor have
department has taken any steps for release of the arrears of payment.
The petitioners pray for appropriate direction to the respondents for
releasing the said amount.
3. Without entering into the merits of the case and taking into
consideration the judgment of this Court in the case of Mukesh
Patel(Supra) which has also been affirmed by the Division Bench and
taking note of the fact that respondents have complied with the order to
the extent of granting revised pay scale to the petitioner, let
respondents No. 2 to 7 take an appropriate decision at the earliest so
far as release of the arrears of payment which the petitioners are
entitled for. Expecting a decision from the respondents within a period
of 90 days from the date of receipt of copy of this order the present writ
petition stands disposed off.
Sd/-
(P. Sam Koshy)
Judge
Ved
