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Aamla Bai And Another vs Kirtan And Others
2021 Latest Caselaw 513 Chatt

Citation : 2021 Latest Caselaw 513 Chatt
Judgement Date : 23 June, 2021

Chattisgarh High Court
Aamla Bai And Another vs Kirtan And Others on 23 June, 2021
                   HIGH COURT OF CHHATTISGARH, BILASPUR

                                       Order Sheet

                                     SA No. 198 of 2007

                   Aamla Bai & Anr. Versus Kirtan (died and deleted) & Ors.

SB
Hon'ble Shri Justice Sanjay K. Agrawal




       23.06.2021           Proceedings of this matter have been taken up through
                      video conferencing.

                            Mr. S.D. Rajas, counsel for the appellants.

                            Mr. Om Kukreja, counsel for the respondents.

Mr. Ravi Bhagat, Dy. G.A. for the State.

Argument heard.

Judgment reserved.

Sd/-

(Sanjay K. Agrawal) Judge

Harneet

 
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