Pyarelal Kurre @ Golu vs State Of Chhattisgarh
2021 Latest Caselaw 478 Chatt

                      HIGH COURT OF CHHATTISGARH, BILASPUR
                                         Order Sheet
                                    CRA No.504 of 2021
                    Pyarelal Kurre @ Golu Versus State of Chhattisgarh




22/06/2021         Mr. Lalit Bhushan Paswan, Counsel for the Appellant.

                   Mr. Ghanshyam Patel, G.A. for the State/Respondent.

Heard on admission and IA no. 01 for suspension of sentence and grant of bail to the Appellant.

In view of judgment dated 17.05.2021 passed in MCRC 708/2021 passed by this High Court, let a notice be issued to the victim/informant of the case through registered mode.

PF within three days.

List the matter on 06.07.2021.

Sd/-

(Arvind Singh Chandel) Judge

Shubham