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Joharsingh @ Jaharsingh vs State Of Chhattisgarh
2021 Latest Caselaw 295 Chatt

Citation : 2021 Latest Caselaw 295 Chatt
Judgement Date : 14 June, 2021

Chattisgarh High Court
Joharsingh @ Jaharsingh vs State Of Chhattisgarh on 14 June, 2021
                        HIGH COURT OF CHHATTISGARH, BILASPUR
                                           Order Sheet
                                      CRA No.1298 of 2016
                     Joharsingh @ Jaharsingh Versus State of Chhattisgarh




14/06/2021         Mr. VP Singh, Counsel for the Appellant.

                   Mr. Ghanshyam Patel, G.A. for the State/Respondent.

In view of judgment dated 17.05.2021 passed in MCRC 708/2021 passed by this High Court, let a notice be issued to the victim/informant of the case through registered mode.

PF within seven days.

Since, copies of deposition of the witnesses and judgment of the Trial Court are not available with learned Counsel appearing for the Appellant, therefore, he prays for some time.

As prayed, list the matter for final hearing on 05.07.2021.

Sd/-

(Arvind Singh Chandel) Judge

Shubham

 
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