Vinay Kumar vs Gajpati Thakur And Others
2021 Latest Caselaw 249 Chatt

Citation : 2021 Latest Caselaw 249 Chatt
Judgement Date : 10 June, 2021

Chattisgarh High Court

Vinay Kumar vs Gajpati Thakur And Others on 10 June, 2021

            HIGH COURT OF CHHATTISGARH, BILASPUR

                             Order Sheet

                     Second Appeal No.251 of 2007

               Vinay Kumar Versus Ganpati and another




10/6/2021       Proceedings of this matter have been taken-up through
            video conferencing.

                Mr.Sourabh Sharma, counsel for the appellant/defendant
            No.1.

                Mr.Somnath Verma, counsel for respondent No.1/plaintiff.

Mr.Ravi Bhagat, Dy.G.A. for respondent No.2/State.

Arguments heard.

Judgment reserved.

Sd/-

(Sanjay K. Agrawal) Judge

B/-

Download the LatestLaws.com Mobile App