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Bahartin Bai And Ors vs Jagannath And Ors
2021 Latest Caselaw 957 Chatt

Citation : 2021 Latest Caselaw 957 Chatt
Judgement Date : 7 July, 2021

Chattisgarh High Court
Bahartin Bai And Ors vs Jagannath And Ors on 7 July, 2021
                       HIGH COURT OF CHHATTISGARH, BILASPUR

                                          Order Sheet

                                 Second Appeal No.249 of 2006

                     Bahartin Bai and others Versus Jagannath and others

       SB
       Hon'ble Shri Justice Sanjay K. Agrawal


           Final

        07/07/2021 Proceedings of this matter have been taken-up through video
                   conferencing.

                     Mr. Rajendra Tripathi, counsel for the appellants.

                     Mr. Amit Sharma, counsel for the respondents.

Arguments heard.

Reserved for judgment.

Sd/-

(Sanjay K. Agrawal) Judge

Soma

 
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