Mahabal Das vs Anup Kumar Agrawal
2021 Latest Caselaw 940 Chatt

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                                                 WA No. 178 of 2021


                                                          NAFR

   HIGH COURT OF CHHATTISGARH, BILASPUR

                  WA No. 178 of 2021

 Mahabal Das S/o Late Lakhan Das Aged About 50 Years
  R/o- Matadevalay Ward, Dr. Maiti Ke Pas, Bhatapara, Tahsil-
  Bhatapara, District- Balodabazar- Bhatapara, Chhattisgarh.

                                                  ---- Appellant

                         Versus

1. Anup Kumar Agrawal S/o Late Ram Murty Agrawal Aged
   About 50 Years

2. Swarup Kumar Agrawal S/o Late Ram Murty Agrawal Aged
   About 37 Years

3. Bharat Kumar Agrawal S/o Late Ram Murty Agrawal Aged
   About 33 Years

  All R/o Bhatapara, Tahsil- Bhatapara, District- Baloda-
  Bhatapara, Chhattisgarh.

4. Nitin Ahuja S/o Sukhdeo Ahuja Aged About 31 Years R/o
   Sanjay Ward, Bhatapara, P.S.- Bhatapara, District-
   Balodabazar- Bhatapara, Chhattisgarh.

5. Roshan Verma S/o Manohar Verma Aged About 48 Years
   R/o Village- Devri, P.S.- Bhatapara, District- Balodabazar-
   Bhatapara, Chhattisgarh.

6. Bahoran Lal S/o Itwari Verma Aged About 80 Years R/o K.K.
   Ward, Bhatapara,p.S- Bhatapara,district- Balodabazar-
   Bhatapara, Chhattisgarh.

7. Shiv Kumar Tandan S/o Jula Ram Tandan Aged About 42
   Years R/o Village- Sendri, Post- Bijaradih, Tahsil And P.S.-
   Bhatapara, District- Balodabazar- Bhatapara, Chhattisgarh.,

8. State Of Chhattisgarh Through The Secretary, Revenue
   Department, Mahanadi Bhawan, Mantralaya, Raipur,
   Chhattisgarh.

9. Registry Of Public Trust Sub- Divisional Office, Bhatapara,
   District- Balodabazar- Bhatapara, Chhattisgarh
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                                                            WA No. 178 of 2021


    10. Sub Divisional Officer (Revenue) Bhatapara, District-
       Balodabazar- Bhatapara, Chhattisgarh.

    11.Tahsildar Bhatapara, District- Balodadabazar- Bhatapara,
       Chhattisgarh.

    12.Kishore Kumar Agrawal S/o Late Ram Murty Agrawal Aged
       About 53 Years R/o Bhatapara, Tahsil- Bhatapara, District-
       Balodabazar- Bhatapara, Chhattisgarh.

    13. Commissioner          Raipur       Division,     District- Raipur,
       Chhattisgarh.                                   ---- Respondents

For Appellant               :-             None
For Respective Respondent/s :-             Mr. Pankaj Agrawal, Adv
For Respondent-State        :-             Mr. Chandresh Shrivastava,
                                           Dy.AG

Proceedings through Video Conferencing

Hon'ble Shri Prashant Kumar Mishra, Ag.CJ Hon'ble Smt Rajani Dubey, J

Judgment On Board By

Prashant Kumar Mishra, Ag.CJ

07/07/2021

1. Even after the matter was called in the second round, none

appeared for the appellant, therefore, in these

circumstances, this Court has no other option but to dismiss

the writ appeal for want of prosecution.

2. Accordingly, the writ appeal is dismissed for want of

prosecution.

               SD/-                                         Sd/-

         (Prashant Kumar Mishra)                       (Rajani Dubey)
            Acting Chief Justice                         Judge

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