Radheshyam Pathak (Death) ... vs Kanhaiyaa Gond
2021 Latest Caselaw 912 Chatt

Citation : 2021 Latest Caselaw 912 Chatt
Judgement Date : 6 July, 2021

Chattisgarh High Court

Radheshyam Pathak (Death) ... vs Kanhaiyaa Gond on 6 July, 2021

                       HIGH COURT OF CHHATTISGARH, BILASPUR

                                          Order Sheet

                                 Second Appeal No.49 of 2011

         Radheshyam Pathak (dead) through legal representatives Versus Kanhaiyaa
                                    Gond and others

       SB
       Hon'ble Shri Justice Sanjay K. Agrawal

           Final

       06/07/2021 Proceedings of this matter have been taken-up through video
                     conferencing.

                     Mr. Arvind Shrivastava, counsel for the appellants.

                     Mr. Ravindra Agrawal, counsel for the respondents.

Arguments heard.

Reserved for judgment.

Sd/-

(Sanjay K. Agrawal) Judge

Soma

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