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Sanjay Kumar vs Preetam Prasad Pandey (Dead) ...
2021 Latest Caselaw 1173 Chatt

Citation : 2021 Latest Caselaw 1173 Chatt
Judgement Date : 15 July, 2021

Chattisgarh High Court
Sanjay Kumar vs Preetam Prasad Pandey (Dead) ... on 15 July, 2021
                   HIGH COURT OF CHHATTISGARH, BILASPUR

                                      Order Sheet

                                   SA No. 101 of 2005

            Sanjay Kumar Versus Preetam Prasad Pandey (died) through LRs.

SB
Hon'ble Shri Justice Sanjay K. Agrawal




       15.07.2021          Proceedings of this matter have been taken up through
                     video conferencing.

                           Mr. Rajkumar Pali, counsel for the appellant.

                           Mr. Y.C. Sharma, Senior Advocate with Mr. Sachin Nidhi,
                     counsel for the respondents.

Argument heard.

Judgment reserved.

Sd/-

(Sanjay K. Agrawal) Judge

Harneet

 
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