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Praduman Das vs Narmada Prasad
2021 Latest Caselaw 3635 Chatt

Citation : 2021 Latest Caselaw 3635 Chatt
Judgement Date : 10 December, 2021

Chattisgarh High Court
Praduman Das vs Narmada Prasad on 10 December, 2021
                     HIGH COURT OF CHHATTISGARH, BILASPUR
                                         Order Sheet
                                      SA No. 302 of 2021
                          Praduman Das Versus Narmada Prasad & Anr.




10.12.2021

Mr. P. K. Patel, Advocate for the appellant.

Mr. Aditiya Sharma, P. L. for the State.

Learned counsel for the appellant would submit that another Second Appeal No. 277/2021 arises out of the same judgment and decree. Therefore, it is prayed that both appeals may be heard together.

As prayed, list this case along-with SA No. 277/2021.

Sd/-/-

(Narendra Kumar Vyas) Judge

Amita

 
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