Chaindas Chaturvedi vs State Of Chhattisgarh
2021 Latest Caselaw 3600 Chatt

Citation : 2021 Latest Caselaw 3600 Chatt
Judgement Date : 9 December, 2021

Chattisgarh High Court

Chaindas Chaturvedi vs State Of Chhattisgarh on 9 December, 2021

HIGH COURT OF CHHATTISGARH, BILASPUR

Order Sheet

CRA No. 968 of 2014

Chaindas Chaturvedi Versus State of Chhattisgarh

09/12/2021 None for the appellant.

Shri Animesh Tiwari, Dy. A.G. for the State.

Learned State counsel would submit that in respect of the same judgment another appeal is filed which is bearing CRA No. 951/2014, therefore this case would be exception.

In view of such submission made by the State, list this case before another Bench in which one of us (Goutam Bhaduri, J.) is not a member.

                          Sd/-                                          Sd/-
                    (Goutam Bhaduri)                               (Rajani Dubey)
                       Judge                                          Judge




H.L. Sahu

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