Sarvar vs State Of Chhattisgarh
2021 Latest Caselaw 3475 Chatt

                    HIGH COURT OF CHHATTISGARH, BILASPUR

                                         Order Sheet

                                 CRA No. 1091 of 2016

                          Sarvar Versus State Of Chhattisgarh

DB
Hon'ble Shri Justice Sanjay K. Agrawal & Hon'ble Shri Justice Arvind Singh Chandel




       03.12.2021         Mr. Raghvendra Pradhan and Mr. Sunil Sahu, Counsel
                    for the appellant.

                          Mr. P. Acharya, PL for the respondent/State.

Learned State counsel prays for and is granted 4 weeks' time to file reply to IA No.1/2021 - Application for releasing the seized article on Supurdnama in view of para 32 of the judgment dated 22.12.2012.

                                 Sd/-                          Sd/-

                        (Sanjay K. Agrawal)            (Arvind Singh Chandel)
                             Judge                            Judge




      Ajay