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Krishna Sahu vs State Of Chhattisgarh
2021 Latest Caselaw 3434 Chatt

Citation : 2021 Latest Caselaw 3434 Chatt
Judgement Date : 1 December, 2021

Chattisgarh High Court
Krishna Sahu vs State Of Chhattisgarh on 1 December, 2021
          HIGH COURT OF CHHATTISGARH, BILASPUR
                           Order Sheet
                        CRA No. 782 of 2017
              Krishna Sahu Versus State Of Chhattisgarh




01/12/2021

Mr. Vineet Kumar Pandey, counsel for the appellant/s.

Mr. Sudeep Verma, Dy. G.A. for the State.

Arguments heard.

The matter is reserved for judgment.

Sd/-

(Arvind Singh Chandel) Judge

Ravi

 
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