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Bharti Axa General Insurance Co. ... vs Kashiram And Ors
2021 Latest Caselaw 1687 Chatt

Citation : 2021 Latest Caselaw 1687 Chatt
Judgement Date : 10 August, 2021

Chattisgarh High Court
Bharti Axa General Insurance Co. ... vs Kashiram And Ors on 10 August, 2021
                  HIGH COURT OF CHHATTISGARH, BILASPUR

                                        Order Sheet

                                     MAC No. 284 of 2014

              Bharti Axa General Insurance Co. Ltd. Versus Kashiram And Ors.




         10/08/2021           Mr. Bhavesh Acharya, Counsel for the Appellant.

                              Mr. Pravin Kumar Tulsyan, Counsel for the Respondent

No.3.

It is submitted by learned counsel for the respondent that on 16.10.2020 final judgments have been passed by this Court in the connected matters i.e. MAC No.285/2014 and MAC No.286/2014.

Therefore, record of the MAC No.285/2014 and MAC No.286/2014 be called and matter be listed after two weeks.

Sd/-

(Vimla Singh Kapoor)

JUDGE

Yasmin

 
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