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Dr. Siyaraam Sahu vs The State Of Chhattisgarha
2021 Latest Caselaw 102 Chatt

Citation : 2021 Latest Caselaw 102 Chatt
Judgement Date : 29 April, 2021

Chattisgarh High Court
Dr. Siyaraam Sahu vs The State Of Chhattisgarha on 29 April, 2021
                            HIGH COURT OF CHHATTISGARH, BILASPUR
                                                Order Sheet
                                          WPC No.1650 of 2020
                     Dr. Siyaraam Sahu Vs. The State of Chhattisgarh & Ors.



29.04.2021          Shri UNS Deo, Advocate for the petitioner.

                    Shri SC Verma, Advocate General along with Ms. Akanksha Jain, Dy.

             Govt. Advocate, Dr. NK Shukla, Sr. Advocate and Shri Arjit Tiwari, Advocates for

             respective respondents.

The matter is heard on 08.12.2020 but because of the precarious

condition on account of the impact of Covid-19, particularly the fact that one after

the other the staffs of this court were getting tested corona positive, the

judgment could not be passed in the said case.

Accordingly, the matter stands released and it is ordered to be listed on

07.05.2021 for re-hearing.

Sd/-

(P. Sam Koshy) Judge

Inder

 
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