Ashok Jaria vs M/S Senco Jewellers Private Limited
2026 Latest Caselaw 3645 Cal/2

Calcutta High Court

Ashok Jaria vs M/S Senco Jewellers Private Limited on 4 May, 2026

Author: Aniruddha Roy

Bench: Aniruddha Roy

OC-2

                         In The High Court at Calcutta
                             Commercial Division
                                Original Side

                              EC-COM/106/2025

                              ASHOK JARIA
                                  VS
                  M/S SENCO JEWELLERS PRIVATE LIMITED


BEFORE :
THE HON'BLE JUSTICE ANIRUDDHA ROY

Date : May 4, 2026.

Appearance :

Ms. Kalpana Singhania, Adv.

...for the decree holder

The Court : Ms. Kalpana Singhania, learned Advocate appearing for

the decree holder submits that judgment debtor has been paying off decretal

dues regularly. The last installment is due by end of this month.

None appears for the judgment debtor.

In view of the above, the matter shall appear under the heading "New

Chamber Application" in the monthly list of June, 2026.

(ANIRUDDHA ROY, J.)

Sbghosh