Citation : 2026 Latest Caselaw 3644 Cal/2
Judgement Date : 4 May, 2026
O-19
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
CS-COM/601/2024
IA NO: GA-COM/3/2025
IFB INDUSTRIES LIMITED
VS
NATIONAL INSURANCE COMPANY LIMITED
BEFORE:
The Hon'ble JUSTICE RAVI KRISHAN KAPUR
Date : 4th May, 2026
Appearance:
Mr. Shatanshu Panda, Adv.
Mr. Anunoy Basu, Adv.
Mr. Sayuj Kumar Banerjee, Adv.
...for the petitioner.
Re.: IA NO: GA-COM/3/2025
The Court: The petitioner is represented.
None appears on behalf of the respondent nor is any adjournment prayed
for on their behalf.
In such circumstances, the matter stands adjourned for the day.
(RAVI KRISHAN KAPUR, J.)
spal
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