Ifb Industries Limited vs National Insurance Company Limited
2026 Latest Caselaw 3643 Cal/2

Calcutta High Court

Ifb Industries Limited vs National Insurance Company Limited on 4 May, 2026

Author: Ravi Krishan Kapur

Bench: Ravi Krishan Kapur

O-19


                       IN THE HIGH COURT AT CALCUTTA
                        Ordinary Original Civil Jurisdiction
                                 ORIGINAL SIDE


                               CS-COM/601/2024
                             IA NO: GA-COM/3/2025

                          IFB INDUSTRIES LIMITED
                                    VS
                   NATIONAL INSURANCE COMPANY LIMITED


BEFORE:
The Hon'ble JUSTICE RAVI KRISHAN KAPUR
Date : 4th May, 2026
                                                                             Appearance:
                                                               Mr. Shatanshu Panda, Adv.
                                                                   Mr. Anunoy Basu, Adv.
                                                          Mr. Sayuj Kumar Banerjee, Adv.
                                                                       ...for the petitioner.

       Re.: IA NO: GA-COM/3/2025

       The Court: The petitioner is represented.

       None appears on behalf of the respondent nor is any adjournment prayed

for on their behalf.

In such circumstances, the matter stands adjourned for the day.

(RAVI KRISHAN KAPUR, J.)

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