Dyna Roof Private Limited vs Sakti Steel Enterprises Pvt. Ltd. And ...
2026 Latest Caselaw 3642 Cal/2

Calcutta High Court

Dyna Roof Private Limited vs Sakti Steel Enterprises Pvt. Ltd. And ... on 4 May, 2026

Author: Arindam Mukherjee

Bench: Arindam Mukherjee

OIP -28
                                                        ORDER SHEET


                    IN THE HIGH COURT AT CALCUTTA
                INTELLECTUAL PROPERTY RIGHTS DIVISION

                                ORIGINAL SIDE

                               IPDATM/7/2025

                      DYNA ROOF PRIVATE LIMITED
                                 VS
              SAKTI STEEL ENTERPRISES PVT. LTD. AND ANR.



BEFORE:
The Hon'ble JUSTICE ARINDAM MUKHERJEE
Date: 4th May, 2026.

                                                                     Appearance:
                                                    Mr. Manoj Kumar Tiwari, Adv.
                                                           Mr. Sagnik Shaw, Adv.
                                                                    For petitioner
                                                    Mr. Rishav Deb Barman, Adv.
                                                             For respondent no.1

THE COURT: After hearing the parties, the matter is adjourned and

shall appear in the monthly list of June, 2026.

(ARINDAM MUKHERJEE, J.)

Sb/