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Hari Madhab Ghosh(Deceased) vs Unknown
2026 Latest Caselaw 3638 Cal/2

Citation : 2026 Latest Caselaw 3638 Cal/2
Judgement Date : 4 May, 2026

[Cites 0, Cited by 0]

Calcutta High Court

Hari Madhab Ghosh(Deceased) vs Unknown on 4 May, 2026

Author: Sugato Majumdar
Bench: Sugato Majumdar
O-16
                       IN THE HIGH COURT AT CALCUTTA
                      Testamentary and Intestate Jurisdiction
                                 ORIGINAL SIDE

                                   TS/10/2019

                             IN THE GOODS OF :
                       HARI MADHAB GHOSH(DECEASED).


     BEFORE:
     The Hon'ble JUSTICE SUGATO MAJUMDAR

Date : 04th May, 2026.

Appearance:

Mr. Sabyasachi Mondal, Adv.

Puja Naskar, Adv.

... for defendant.

The Court:- None appears for the Plaintiff although the Defendant is

present.

Adjourned to 22nd June, 2026.

(SUGATO MAJUMDAR, J.)

S.Seal

 
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