Itc Limited vs The Controller Of Patents
2026 Latest Caselaw 3637 Cal/2

Calcutta High Court

Itc Limited vs The Controller Of Patents on 4 May, 2026

Author: Arindam Mukherjee

Bench: Arindam Mukherjee

OIP-16 & 19
                               ORDER SHEET

                  IN THE HIGH COURT AT CALCUTTA
              INTELLECTUAL PROPERTY RIGHTS DIVISION
                           ORIGINAL SIDE

                              IPDPTA/20/2025

                         ITC LIMITED
                              VS.
      THE CONTROLLER OF PATENTS, DESIGNS AND TRADEMARK


                              IPDPTA/2/2026

                           ITC LIMITED
                                VS.
              THE CONTROLLER OF PATENTS AND DESIGNS


BEFORE:
The Hon'ble JUSTICE ARINDAM MUKHERJEE

Date: 4th May, 2026.

Mr. K. K. Pandey, Ms. Sonia Nandy, Mr. T. Das, Advocates for the appellant.

Ms. Radhika Misra Bose, Advocate (VC)

The Court : After hearing the parties the matters are adjourned and

shall appear in the monthly list of June, 2026.

(ARINDAM MUKHERJEE, J.)

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