Anandlok Welfare Association And Anr vs The Kolkata Municipal Corporation And ...
2026 Latest Caselaw 3636 Cal/2

Calcutta High Court

Anandlok Welfare Association And Anr vs The Kolkata Municipal Corporation And ... on 4 May, 2026

Author: Arijit Banerjee

Bench: Arijit Banerjee

OD- 1 and 2
                      IN THE HIGH COURT AT CALCUTTA
                       CIVIL APPELLATE JURISDICTION
                               ORIGINAL SIDE

                             RVWO/17/2024
                                  WITH
                              MAT/617/2023
                              CAN/01/2023
                            IA NO: GA/1/2024

                ANANDLOK WELFARE ASSOCIATION AND ANR.
                                  VS
              THE KOLKATA MUNICIPAL CORPORATION AND ORS.

                                  AND

                             RVWO/18/2024
                                  WITH
                              MAT/617/2023
                              CAN/01/2023
                            IA NO: GA/1/2024

                ANANDLOK WELFARE ASSOCIATION AND ANR.
                                  VS
              THE KOLKATA MUNICIPAL CORPORATION AND ORS.


  BEFORE:
  The Hon'ble JUSTICE ARIJIT BANERJEE
                   And
  The Hon'ble JUSTICE APURBA SINHA RAY
  Date : 4th May, 2026.


                                                                       Appearance:
                                                      Mr. Nirmalya Dasgupta, Adv.
                                                               Mr. R. L. Mitra, Adv.
                                             ...for the appellants/review applicants

                                                 Mr. Soumya Roy Chowdhury, Adv.
                                                    Mr. Sarvapriya Mukherjee, Adv.
                                    ...for the respondent no.6 in two review petitions
                                      And respondent nos.8 & 9 in MAT/617/2023

                                                      Mr. Biswajit Mukherjee, Adv.
                                                 Mr. Swapan Kumar Debnath, Adv.
                                                                    ...for the KMC
                                           2




                           Dictated by Arijit Banerjee, J.

The Court: Written notes of arguments filed on behalf of the review

applicants and the appellants be kept on record.

Hearing is concluded. Judgment is reserved.

(ARIJIT BANERJEE, J.)

(APURBA SINHA RAY, J.)

bp.