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Ganesh Tiwari & Anr vs Coal India Limited & Ors
2026 Latest Caselaw 3635 Cal/2

Citation : 2026 Latest Caselaw 3635 Cal/2
Judgement Date : 4 May, 2026

[Cites 0, Cited by 0]

Calcutta High Court

Ganesh Tiwari & Anr vs Coal India Limited & Ors on 4 May, 2026

Author: Amrita Sinha
Bench: Amrita Sinha
O-4                             ORDER SHEET

                            WPO No.3171 of 2022
                        IN THE HIGH COURT AT CALCUTTA
                          Constitutional Writ Jurisdiction
                                 ORIGINAL SIDE


                             GANESH TIWARI & ANR.
                                      VS
                             COAL INDIA LIMITED & ORS.


      BEFORE:
      The Hon'ble JUSTICE AMRITA SINHA
      Date:4th May, 2026.

                                                                        Appearance:
                                                      Mr. Arjun Ray Mukherjee, Adv.
                                                           Ms. Debapriya Mitra, Adv.
                                                                ...for the Petitioners.

                                                      Mr. Pradip Kumar Roy, Sr. Adv.
                                                              ...for the Respondents.

1. List the matter on 7th May, 2026.

(AMRITA SINHA, J.)

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