Narayani Devi Khetawat (Dec.) vs Unknown
2026 Latest Caselaw 3634 Cal/2

Calcutta High Court

Narayani Devi Khetawat (Dec.) vs Unknown on 4 May, 2026

Author: Ravi Krishan Kapur

Bench: Ravi Krishan Kapur

O-25


                      IN THE HIGH COURT AT CALCUTTA
                     Testamentary and Intestate Jurisdiction
                                ORIGINAL SIDE


                               IA NO. GA/1/2026
                                       In
                                 PLA/284/2024

            IN THE GOODS OF - NARAYANI DEVI KHETAWAT (DEC.)


BEFORE:
The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 4th May, 2026 Appearance:

Ms. Anjana Banerjee, Adv.

...for the petitioner.

The Court: This is an application, inter alia, seeking directions for re-

issuance of Special Citation upon the persons morefully mentioned in paragraph

5 of the affidavit in support of the Master's Summons.

In view of the submission made on behalf of the petitioner, let there be an

order in terms of prayer(b) of the Master's Summons.

With the above directions, GA/1/2026 stands disposed of.

(RAVI KRISHAN KAPUR, J.)

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