Abhishek Sharma & Ors vs Coal India Ltd. & Ors
2026 Latest Caselaw 3631 Cal/2

Calcutta High Court

Abhishek Sharma & Ors vs Coal India Ltd. & Ors on 4 May, 2026

Author: Amrita Sinha

Bench: Amrita Sinha

O-5                                 ORDER SHEET

                                   WPO No.1386 of 2023
                    IN THE HIGH COURT AT CALCUTTA
                       CONSTITUTIONAL WRIT JURISDICTION
                                   ORIGINAL SIDE


                                   ABHISHEK SHARMA & ORS.
                                        VS
                                   COAL INDIA LTD. & ORS.

BEFORE:
The Hon'ble JUSTICE AMRITA SINHA
Date:4th May, 2026.

                                                                           Appearance:
                                                         Mr. Arjun Ray Mukherjee, Adv.
                                                              Ms. Debapriya Mitra, Adv.
                                                                   ...for the Petitioners.

                                                     Mr. Pradip Kumar Roy, Sr. Adv.
                                                             ...for the Respondents.

1. Heard submission made on behalf of the petitioners.

2. List the matter for further hearing on 7th May, 2026.

(AMRITA SINHA, J.)

nm