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Bibek Bose vs Kajari Bose
2026 Latest Caselaw 3630 Cal/2

Citation : 2026 Latest Caselaw 3630 Cal/2
Judgement Date : 4 May, 2026

[Cites 0, Cited by 0]

Calcutta High Court

Bibek Bose vs Kajari Bose on 4 May, 2026

Author: Sugato Majumdar
Bench: Sugato Majumdar
OD-3
                        IN THE HIGH COURT AT CALCUTTA
                       Testamentary & Intestate Jurisdiction
                                 ORIGINAL SIDE


                                 TS/34/2016
                    IA NO: GA/1/1999(Old No:GA/3740/1999),
                        GA/2/1999(Old No:GA/5085/1999),
                        GA/3/2011(Old No:GA/1855/2011)

                 IN THE GOODS OF : PRATUL BOSE (DEC.) -ANDVS
                         BIBEK BOSE -VS- KAJARI BOSE


   BEFORE:
   The Hon'ble JUSTICE SUGATO MAJUMDAR

Date : 4th May, 2026.

The Court:- None appears.

Adjourned to 13th May, 2026.

(SUGATO MAJUMDAR, J.)

D.Ghosh A.R.(C.R.)

 
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