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Probhat Kumar Mukherjee vs Unknown
2026 Latest Caselaw 3628 Cal/2

Citation : 2026 Latest Caselaw 3628 Cal/2
Judgement Date : 4 May, 2026

[Cites 0, Cited by 0]

Calcutta High Court

Probhat Kumar Mukherjee vs Unknown on 4 May, 2026

Author: Sugato Majumdar

Bench: Sugato Majumdar

O-11
                       IN THE HIGH COURT AT CALCUTTA
                      Testamentary and Intestate Jurisdiction
                                 ORIGINAL SIDE

                                  PLA/42/2016

                             IN THE GOODS OF:
                      PROBHAT KUMAR MUKHERJEE, DEC.




     BEFORE:
     The Hon'ble JUSTICE SUGATO MAJUMDAR

Date : 04th May, 2026.

Appearance:

Mr. Diptomoy Talukdar, Adv.

... for plaintiff.

The Court:- Report is called for on service of citations and lodging of

caveat, if any.

Adjourned to 22nd June, 2026.

(SUGATO MAJUMDAR, J.)

S.Seal

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