Thursday, 14, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Amit Kumar Paul & Anr vs Sudipti Paul & Ors
2026 Latest Caselaw 3627 Cal/2

Citation : 2026 Latest Caselaw 3627 Cal/2
Judgement Date : 4 May, 2026

[Cites 0, Cited by 0]

Calcutta High Court

Amit Kumar Paul & Anr vs Sudipti Paul & Ors on 4 May, 2026

Author: Sugato Majumdar
Bench: Sugato Majumdar
O-8
                      IN THE HIGH COURT AT CALCUTTA
                       Ordinary Original Civil Jurisdiction
                                ORIGINAL SIDE

                                CS/236/2018
                   IA NO: GA/2/2019(Old No:GA/2374/2019)

                          AMIT KUMAR PAUL & ANR.
                                     VS
                            SUDIPTI PAUL & ORS.




     BEFORE:
     The Hon'ble JUSTICE SUGATO MAJUMDAR

Date : 04th May, 2026.

Appearance:

Mr. Arindam Paul ... defendant no. 6 in person.

The Court:- Amendment plaint may served to the Plaintiff by the

Defendants in terms of the Order dated 2 nd February, 2026 within the

returnable date, namely, 24th June, 2026.

(SUGATO MAJUMDAR, J.)

S.Seal

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter