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Sushil Kumar Agarwal vs Hemant Agarwal And Ors
2026 Latest Caselaw 3626 Cal/2

Citation : 2026 Latest Caselaw 3626 Cal/2
Judgement Date : 4 May, 2026

[Cites 0, Cited by 0]

Calcutta High Court

Sushil Kumar Agarwal vs Hemant Agarwal And Ors on 4 May, 2026

Author: Sugato Majumdar
Bench: Sugato Majumdar
OD-6
                         IN THE HIGH COURT AT CALCUTTA
                          Ordinary Original Civil Jurisdiction
                                   ORIGINAL SIDE


                                 IA NO. GA/10/2025
                                   In CS/184/2017

                             SUSHIL KUMAR AGARWAL
                                      Vs
                            HEMANT AGARWAL AND ORS.


   BEFORE:
   The Hon'ble JUSTICE SUGATO MAJUMDAR

Date : 4th May, 2026.

Appearance:

Mr. Praveen Kr. Agarwal, appears in person ..for def. 3

The Court:- None appears for the Plaintiff.

Defendant no.3 is personally present.

The Defendant no.3 submits that the Lawyer is not appearing and seeks

leave to file fresh Vakalatnama. Necessary steps may be taken for filing fresh

Vakalatnama.

Leave may be granted thereafter.

Adjourned to 15th June, 2026.

(SUGATO MAJUMDAR, J.)

D.Ghosh A.R.(C.R.)

 
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