Smt Arati Addy & Ors vs Smt. Namita Das And Ors
2026 Latest Caselaw 3625 Cal/2

Citation : 2026 Latest Caselaw 3625 Cal/2
Judgement Date : 4 May, 2026

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Calcutta High Court

Smt Arati Addy & Ors vs Smt. Namita Das And Ors on 4 May, 2026

Author: Sugato Majumdar

Bench: Sugato Majumdar

O-10
                       IN THE HIGH COURT AT CALCUTTA
                      Extraordinary Original Civil Jurisdiction
                                 ORIGINAL SIDE

                               IA NO. GA/161/2026
                                 In EOS/32/1987

                            SMT ARATI ADDY & ORS.
                                      Vs
                           SMT. NAMITA DAS AND ORS.




     BEFORE:
     The Hon'ble JUSTICE SUGATO MAJUMDAR

Date : 04th May, 2026.

The Court:- None appears.

Adjourned to 24th June, 2026.

(SUGATO MAJUMDAR, J.)

S.Seal

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