Bajranglal Choraria vs Uti Mutual Fund And Ors
2026 Latest Caselaw 3624 Cal/2

Calcutta High Court

Bajranglal Choraria vs Uti Mutual Fund And Ors on 4 May, 2026

Author: Sugato Majumdar

Bench: Sugato Majumdar

O-14
                         IN THE HIGH COURT AT CALCUTTA
                            Ordinary Original Jurisdiction
                                  ORIGINAL SIDE

                                     CS/16/1994

                              BAJRANGLAL CHORARIA
                                       VS
                            UTI MUTUAL FUND AND ORS.


     BEFORE:
     The Hon'ble JUSTICE SUGATO MAJUMDAR

Date : 04th May, 2026.

Appearance:

Mr. Pradeep Saneheti, Adv.

Mr. jatan Monga, Adv.

... for plaintiff.

Mr. Sayak Mitra, Adv.

Mr. S. Chowdhury, Adv.

...for defendant no. 4.

The Court:- Admission and denial of documents filed by the Plaintiff in

Court today be kept on record.

Suit is adjourned to 19th June, 2026 for framing of issues.

Supplementary Judge's Brief of Documents may be kept on record.

Discovery, inspection, discovery of documents as well as admission and

denial of documents, if any, is remaining, shall be complete in the meantime.

(SUGATO MAJUMDAR, J.)

S.Seal